Smt. Raj Kali vs M/S Mohd Rafiqe And Sons And ...
2019 Latest Caselaw 3794 ALL

Citation : 2019 Latest Caselaw 3794 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Smt. Raj Kali vs M/S Mohd Rafiqe And Sons And ... on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1885 of 2004
 

 
Appellant :- Smt. Raj Kali
 
Respondent :- M/S Mohd Rafiqe And Sons And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Pursuant to this Court's order , notice was issued to respondents. Perused Office Report. Service is deemed sufficient.

2. List on 17.5.2019. If the learned counsel for appellant feels, he may give an advance copy to the counsel who normally appears for New India Assurance Company Limited.

Order Date :- 30.4.2019

Mukesh

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