State Of U.P. vs M/S Girraj Knitwares
2019 Latest Caselaw 3791 ALL

Citation : 2019 Latest Caselaw 3791 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

State Of U.P. vs M/S Girraj Knitwares on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1889 of 2003
 

 
Appellant :- State Of U.P.
 
Respondent :- M/S Girraj Knitwares
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- M.K. Shukla,Rakesh Pandey,Shri Ram Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Rakesh Pandey, Advocate has sought adjournment on the ground of illness.

2. List on 8.7.2019.

Order Date :- 30.4.2019

Mukesh

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