United India Insurance Co Ltd vs Ram Dulare Yadav And Another
2019 Latest Caselaw 3790 ALL

Citation : 2019 Latest Caselaw 3790 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

United India Insurance Co Ltd vs Ram Dulare Yadav And Another on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3121 of 2003
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Ram Dulare Yadav And Another
 
Counsel for Appellant :- Nagendra Kr. Srivastava
 
Counsel for Respondent :- B.P. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri B.P. Mishra, Advocate has sought adjournment on the ground of illness.

2. List on 8.7.2019.

Order Date :- 30.4.2019

Mukesh

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