Jhansi Division Jal Sansthan Thru ... vs Smt. Sarju Bai And Others
2019 Latest Caselaw 3787 ALL

Citation : 2019 Latest Caselaw 3787 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Jhansi Division Jal Sansthan Thru ... vs Smt. Sarju Bai And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1427 of 2003
 

 
Appellant :- Jhansi Division Jal Sansthan Thru Its General Manager
 
Respondent :- Smt. Sarju Bai And Others
 
Counsel for Appellant :- R.M. Saggi,Shri Ram Pandey
 
Counsel for Respondent :- P.K. Sharma,Gopal Khare,R.K. Nigam,S.K. Purwar,Udai Narain Khare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Shri Ram Pandey, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 30.4.2019

Mukesh

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