Rajesh Kumar vs State Of U.P.
2019 Latest Caselaw 3752 ALL

Citation : 2019 Latest Caselaw 3752 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Rajesh Kumar vs State Of U.P. on 29 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1282 of 2019
 

 
Appellant :- Rajesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Verma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 15.7.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 29.4.2019

RCT/-

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