Mohd. Mukhtar Ahmad vs State Of U.P.
2019 Latest Caselaw 3750 ALL

Citation : 2019 Latest Caselaw 3750 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Mohd. Mukhtar Ahmad vs State Of U.P. on 29 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1911 of 2018
 

 
Appellant :- Mohd. Mukhtar Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the second week of July, 2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 29.4.2019

RCT/-

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