Bhooshan Pasi vs State Of U.P.
2019 Latest Caselaw 3747 ALL

Citation : 2019 Latest Caselaw 3747 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Bhooshan Pasi vs State Of U.P. on 29 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 485 of 2014
 

 
Appellant :- Bhooshan Pasi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharad Kumar Srivastava,Kamal Kumar Singh,Madan Mohan Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 15.7.2019.

Order Date :- 29.4.2019

RCT/-

Download the LatestLaws.com Mobile App