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Nagendra Nath Tripathi vs Ganna Ayukt Evam Adhyaksh Stae ...
2019 Latest Caselaw 3746 ALL

Citation : 2019 Latest Caselaw 3746 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
Nagendra Nath Tripathi vs Ganna Ayukt Evam Adhyaksh Stae ... on 29 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12182 of 2019
 
Petitioner :- Nagendra Nath Tripathi
 
Respondent :- Ganna Ayukt Evam Adhyaksh Stae Cane Service Authority & Ors.
 
Counsel for Petitioner :- Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri V.K. Dubey, learned counsel for the petitioners.

Notices on behalf of opposite parties have been accepted by the office of the learned Chief Standing Counsel.

Let counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, may be filed within a period of two weeks thereafter.

List this petition in the week commencing 08.07.2019.

Order Date :- 29.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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