Citation : 2019 Latest Caselaw 3742 ALL
Judgement Date : 29 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17893 of 2019 Applicant :- Babloo Opposite Party :- State Of U.P. Counsel for Applicant :- Pankaj Sharma Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Sri Mahesh Kumar Kuntal, learned counsel filed Vakalatnama on behalf of complainant, be taken on record.
Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List thereafter.
Order Date :- 29.4.2019
Masarrat
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