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Laxmidutt vs State Of U.P.
2019 Latest Caselaw 3728 ALL

Citation : 2019 Latest Caselaw 3728 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
Laxmidutt vs State Of U.P. on 29 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2464 of 2016
 

 
Appellant :- Laxmidutt
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Madhu Ranjan Pandey,Durgesh Kumar Singh,Sharad Chandra
 
Counsel for Respondent :- G.A.,Jitendra Pal Singh,Manoj Kumar Patel,Pradeep Kumar Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 15.7.2019 along with record of Criminal Appeal No. 45 of 2016.

Order Date :- 29.4.2019

RCT/-

 

 

 
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