United India Insurance Co Ltd vs Jan Mohammad And Another
2019 Latest Caselaw 3714 ALL

Citation : 2019 Latest Caselaw 3714 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

United India Insurance Co Ltd vs Jan Mohammad And Another on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2192 of 2004
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Jan Mohammad And Another
 
Counsel for Appellant :- Pankaj Srivastava
 
Counsel for Respondent :- Amrendra Nath Rai,Deepak Kumar Srivastava,Sanjay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for appellant.

As a last chance to him, list on 17.5.2019.

Order Date :- 29.4.2019

Mukesh

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