Smt. Radha Devi vs Shabbir Khan And Others
2019 Latest Caselaw 3712 ALL

Citation : 2019 Latest Caselaw 3712 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Smt. Radha Devi vs Shabbir Khan And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1289 of 2001
 

 
Appellant :- Smt. Radha Devi
 
Respondent :- Shabbir Khan And Others
 
Counsel for Appellant :- Santosh Shukla,Deepak Jaiswal
 
Counsel for Respondent :- S.K.Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

As a last chance to them, list on 8.7.2019.

Order Date :- 29.4.2019

Mukesh

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