United India Insurance Co. Ltd. ... vs Smt. Tarawati And Others
2019 Latest Caselaw 3711 ALL

Citation : 2019 Latest Caselaw 3711 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

United India Insurance Co. Ltd. ... vs Smt. Tarawati And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1781 of 2001
 

 
Appellant :- United India Insurance Co. Ltd. Shahjahanpur
 
Respondent :- Smt. Tarawati And Others
 
Counsel for Appellant :- Vipul Kumar
 
Counsel for Respondent :- Bhanu Bhushan Jauhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await for record.

List on 17.5.2019.

Order Date :- 29.4.2019

Mukesh

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