United India Insurance Company ... vs Shri Bhoole Singh And Another
2019 Latest Caselaw 3710 ALL

Citation : 2019 Latest Caselaw 3710 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

United India Insurance Company ... vs Shri Bhoole Singh And Another on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 901 of 2000
 

 
Appellant :- United India Insurance Company Ltd.
 
Respondent :- Shri Bhoole Singh And Another
 
Counsel for Appellant :- Satish Chaturvedi,A.C.Nigam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to respondents, list on 17.5.2019.

Order Date :- 29.4.2019

Mukesh

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