The New Indai Asurance Company ... vs Rajesh Kumar And Others
2019 Latest Caselaw 3709 ALL

Citation : 2019 Latest Caselaw 3709 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

The New Indai Asurance Company ... vs Rajesh Kumar And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 306 of 1999
 

 
Appellant :- The New Indai Assurance Company Ltd.
 
Respondent :- Rajesh Kumar And Others
 
Counsel for Appellant :- Vineet Saran,Kartikeya Saran
 
Counsel for Respondent :- R.K.Rathore,Babu Lal,Y.K.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondents.

List on 15.5.2019.

Order Date :- 29.4.2019

Mukesh

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