The New India Assurance Co. Ltd. vs Malkhan Singh And Others
2019 Latest Caselaw 3706 ALL

Citation : 2019 Latest Caselaw 3706 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

The New India Assurance Co. Ltd. vs Malkhan Singh And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 418 of 1998
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Malkhan Singh And Others
 
Counsel for Appellant :- ,Brijesh Chandra Naik
 
Counsel for Respondent :- Vijay Shantam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 17.5.2019 for final disposal.

Order Date :- 29.4.2019

Mukesh

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