Asha Upadhyay vs Nirmala Yadav And 2 Others
2019 Latest Caselaw 3688 ALL

Citation : 2019 Latest Caselaw 3688 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Asha Upadhyay vs Nirmala Yadav And 2 Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1214 of 2019
 

 
Appellant :- Asha Upadhyay
 
Respondent :- Nirmala Yadav And 2 Others
 
Counsel for Appellant :- Harshul Bhatnagar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

Call for record of Court below.

Steps be taken immediately.

List in the month of August, 2019.

Order Date :- 29.4.2019

Mukesh

Download the LatestLaws.com Mobile App