The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others
2019 Latest Caselaw 3682 ALL

Citation : 2019 Latest Caselaw 3682 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 47 of 2003
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Shamshad Ali And Others
 
Counsel for Appellant :- V.C.Dixit
 
Counsel for Respondent :- Nigamendra Shukla,Amresh Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office is directed to send reminder to the Tribunal for sending the record.

Record is very necessary as the issue would be whether in the petition under Section 163A, the Tribunal could have framed the issue of negligence.

List on 29.5.2019.

Order Date :- 29.4.2019

Mukesh

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