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United India Insurance Co. Ltd. vs Smt. Chameli Devi And Others
2019 Latest Caselaw 3681 ALL

Citation : 2019 Latest Caselaw 3681 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Chameli Devi And Others on 29 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 285 of 1999
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Chameli Devi And Others
 
Counsel for Appellant :- Satish Chaturvedi,A.C.Nigam
 
Counsel for Respondent :- Sandeep Saxena
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. Sri Sandeep Saxena-Advocate is not present.

List on 8.7.2019.

Order Date :- 29.4.2019

Mukesh

 

 

 
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