Rajiv Kumar vs Smt. Mukta Rani Agarwal And Others
2019 Latest Caselaw 3626 ALL

Citation : 2019 Latest Caselaw 3626 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Rajiv Kumar vs Smt. Mukta Rani Agarwal And Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 942 of 2018
 

 
Appellant :- Rajiv Kumar
 
Respondent :- Smt. Mukta Rani Agarwal And Others
 
Counsel for Appellant :- Anju Shukla,Nigmendra Shukla
 
Counsel for Respondent :- Ajai Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.5.2019 in the additional cause list.

Order Date :- 26.4.2019

Mukesh

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