Mohd. Rafiq vs The National Insurance Company ...
2019 Latest Caselaw 3623 ALL

Citation : 2019 Latest Caselaw 3623 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Mohd. Rafiq vs The National Insurance Company ... on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 956 of 1999
 

 
Appellant :- Mohd. Rafiq
 
Respondent :- The National Insurance Company Agra And Ors.
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Pankaj Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain-Advocate has sought adjournment on the ground of illness.

List on 15.5.2019.

Order Date :- 26.4.2019

Mukesh

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