Kuldeep Soni vs State Of U.P.
2019 Latest Caselaw 3620 ALL

Citation : 2019 Latest Caselaw 3620 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Kuldeep Soni vs State Of U.P. on 26 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17671 of 2019
 

 
Applicant :- Kuldeep Soni
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Swati Agrawal Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. states that instruction has not been received to him

On the request of learned A.G.A. put up on 6.5.2019 as fresh.

Order Date :- 26.4.2019

Masarrat

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