Smt.Shyama Devi And Others vs Gurunam Singh And Others
2019 Latest Caselaw 3614 ALL

Citation : 2019 Latest Caselaw 3614 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Smt.Shyama Devi And Others vs Gurunam Singh And Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2639 of 2009
 

 
Appellant :- Smt.Shyama Devi And Others
 
Respondent :- Gurunam Singh And Others
 
Counsel for Appellant :- Ram Krishna Mishra,Lalit Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List for final disposal on 17.5.2019 showing the name of Sri Ajai Singh as counsel for respondent.

Order Date :- 26.4.2019

Mukesh

Download the LatestLaws.com Mobile App