Shri Nath @ Lalloo @ Badri Prasad vs Commissioner Of Workmen ...
2019 Latest Caselaw 3613 ALL

Citation : 2019 Latest Caselaw 3613 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Shri Nath @ Lalloo @ Badri Prasad vs Commissioner Of Workmen ... on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1760 of 2008
 

 
Appellant :- Shri Nath @ Lalloo @ Badri Prasad
 
Respondent :- Commissioner Of Workmen Compensation And A.L.C. And Others
 
Counsel for Appellant :- Abhishek Kumar Srivastava,Ram Singh
 
Counsel for Respondent :- Jyotsana Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.5.2019 as unlisted.

Order Date :- 26.4.2019

Mukesh

Download the LatestLaws.com Mobile App