National Insurance Co.Ltd. vs Dr.Smt. Renu Bhargava And Another
2019 Latest Caselaw 3612 ALL

Citation : 2019 Latest Caselaw 3612 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

National Insurance Co.Ltd. vs Dr.Smt. Renu Bhargava And Another on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2247 of 2002
 

 
Appellant :- National Insurance Co.Ltd.
 
Respondent :- Dr.Smt. Renu Bhargava And Another
 
Counsel for Appellant :- K.S.Amist
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain-Advocate has sought adjournment on the ground of illness.

List on 17.5.2019.

Order Date :- 26.4.2019

Mukesh

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