United India Insurance Co. Ltd. vs Smt. Satesh And Another
2019 Latest Caselaw 3610 ALL

Citation : 2019 Latest Caselaw 3610 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Satesh And Another on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 838 of 2002
 

 
Appellant :- United India Insurance Company Limited
 
Respondent :- Smt. Satesh And Another
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 
Counsel for Respondent :- Pankaj Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Pankaj Misra-Advocate has sought adjournment on the ground of illness.

List on 8.7.2019.

Order Date :- 26.4.2019

Mukesh

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