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Mangala Pasi vs State Of U.P.
2019 Latest Caselaw 3561 ALL

Citation : 2019 Latest Caselaw 3561 ALL
Judgement Date : 25 April, 2019

Allahabad High Court
Mangala Pasi vs State Of U.P. on 25 April, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17417 of 2019
 

 
Applicant :- Mangala Pasi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Prakash Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file certain documents by way of supplementary affidavit.

Put up on 6.5.2019 as fresh.

Order Date :- 25.4.2019

Masarrat

 

 

 
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