Oriental India Insurance Co Ltd vs Smt. Majeedunnisha And Others
2019 Latest Caselaw 3554 ALL

Citation : 2019 Latest Caselaw 3554 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Oriental India Insurance Co Ltd vs Smt. Majeedunnisha And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3232 of 2003
 

 
Appellant :- Oriental India Insurance Co Ltd
 
Respondent :- Smt. Majeedunnisha And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Ram Singh,S.K. Singh,Suresh Chandra,V.K. Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri V.C. Dixit, learned counsel for appellant, list on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

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