Tata Tele Services vs Anupama Dixit And Another
2019 Latest Caselaw 3548 ALL

Citation : 2019 Latest Caselaw 3548 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Tata Tele Services vs Anupama Dixit And Another on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1095 of 2019
 

 
Appellant :- Tata Tele Services
 
Respondent :- Anupama Dixit And Another
 
Counsel for Appellant :- Ashish Mishra
 
Counsel for Respondent :- Sunil Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sunil Kumar Srivastava-Advocate has sought adjournment on the ground of illness.

List on 3.5.2019.

Order Date :- 25.4.2019

Mukesh

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