Janeshwar Prasad And Anr. vs State Of U.P.
2019 Latest Caselaw 3545 ALL

Citation : 2019 Latest Caselaw 3545 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Janeshwar Prasad And Anr. vs State Of U.P. on 25 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7090 of 2018
 

 
Appellant :- Janeshwar Prasad And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abhishek Tiwari
 
Counsel for Respondent :- G.A.,Anurag Pathak,Harshit Pathak
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks and no more time to file counter affidavit.

List after two weeks.

Order Date :- 25.4.2019

RCT/-

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