Phool Kali vs Smt. Premlata Jaiswal
2019 Latest Caselaw 3543 ALL

Citation : 2019 Latest Caselaw 3543 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Phool Kali vs Smt. Premlata Jaiswal on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 554 of 2019
 

 
Appellant :- Phool Kali
 
Respondent :- Smt. Premlata Jaiswal
 
Counsel for Appellant :- S. Tripathi,Ram Singh
 
Counsel for Respondent :- V.C. Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri V.C. Dixit-Advocate, list on 15.5.2019.

Order Date :- 25.4.2019

Mukesh

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