Yasmeen And Others vs Radha Krishna @ Radhamal
2019 Latest Caselaw 3542 ALL

Citation : 2019 Latest Caselaw 3542 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Yasmeen And Others vs Radha Krishna @ Radhamal on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 986 of 2019
 

 
Appellant :- Yasmeen And Others
 
Respondent :- Radha Krishna @ Radhamal
 
Counsel for Appellant :- A.L. Jaiswal
 
Counsel for Respondent :- Arvind Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue fresh notice to the respondents by speed / registered post returnable on 2.7.2019.

Steps be taken immediately.

Order Date :- 25.4.2019

Mukesh

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