Smt. Lokari Devi And Others vs National Insurance Company Ltd. ...
2019 Latest Caselaw 3541 ALL

Citation : 2019 Latest Caselaw 3541 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Smt. Lokari Devi And Others vs National Insurance Company Ltd. ... on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 377 of 2019
 

 
Appellant :- Smt. Lokari Devi And Others
 
Respondent :- National Insurance Company Ltd. And Others
 
Counsel for Appellant :- Vashishtha Tiwari
 
Counsel for Respondent :- N.K. Srivasstava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of learned counsel for appellant, list on 15.5.2019.

Order Date :- 25.4.2019

Mukesh

Download the LatestLaws.com Mobile App