Chhotey Lal Pal vs Neelam Devi And Others
2019 Latest Caselaw 3540 ALL

Citation : 2019 Latest Caselaw 3540 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Chhotey Lal Pal vs Neelam Devi And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3540 of 2007
 

 
Appellant :- Chhotey Lal Pal
 
Respondent :- Neelam Devi And Others
 
Counsel for Appellant :- Prabhakar Awasthi
 
Counsel for Respondent :- A.K. Singh,Aradhana Chauhan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

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