Amar Lal vs United India Insurance Co. Ltd. ...
2019 Latest Caselaw 3538 ALL

Citation : 2019 Latest Caselaw 3538 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Amar Lal vs United India Insurance Co. Ltd. ... on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 949 of 2019
 

 
Appellant :- Amar Lal
 
Respondent :- United India Insurance Co. Ltd. And Ors.
 
Counsel for Appellant :- Siya Ram Sahu
 
Counsel for Respondent :- Nripendra Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

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