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United India Insurance Co. Ltd. vs Amar Lal
2019 Latest Caselaw 3536 ALL

Citation : 2019 Latest Caselaw 3536 ALL
Judgement Date : 25 April, 2019

Allahabad High Court
United India Insurance Co. Ltd. vs Amar Lal on 25 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1651 of 2000
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Amar Lal
 
Counsel for Appellant :- Ashok Kr. Srivastava,Nripendra Mishra
 
Counsel for Respondent :- S.R. Sahu
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 2.7.2019.

List on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

 

 

 
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