Shushil Kumar Gautam And Others vs Satish Chand Sharma
2019 Latest Caselaw 3535 ALL

Citation : 2019 Latest Caselaw 3535 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Shushil Kumar Gautam And Others vs Satish Chand Sharma on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 722 of 2000
 

 
Appellant :- Shushil Kumar Gautam And Others
 
Respondent :- Satish Chand Sharma
 
Counsel for Appellant :- Beni Prasad Agarwal,Tarun Agarwal
 
Counsel for Respondent :- Janardan Sahai,M.K. Pandey,Rahul Sahai,Ravikant
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office is directed to send the reminder to the Trial Court for sending the record.

List on 17.5.2019.

Order Date :- 25.4.2019

Mukesh

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