The New India Assurance Co. Ltd. vs Smt. Chanan Dei And Others
2019 Latest Caselaw 3534 ALL

Citation : 2019 Latest Caselaw 3534 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Chanan Dei And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 612 of 1996
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Chanan Dei And Others
 
Counsel for Appellant :- ,Arun Kumar Shukla,Nripendra Mishra
 
Counsel for Respondent :- Km. Nusha Kiran,Manoj Kumar,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Onkar Nath-Advocate in connected Appeal No. 338 of 2010 has sought adjournment on the ground of illness.

List on 15.5.2019.

Order Date :- 25.4.2019

Mukesh

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