Nitin Kumar Chauhan vs State Of U.P. Thru. ...
2019 Latest Caselaw 3527 ALL

Citation : 2019 Latest Caselaw 3527 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Nitin Kumar Chauhan vs State Of U.P. Thru. ... on 25 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 10313 of 2019
 

 
Petitioner :- Nitin Kumar Chauhan
 
Respondent :- State Of U.P. Thru. Prin.Secy./Addl.Chief Secy.Energy & Ors.
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Neerav Chitravanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

On the request of learned counsel for the opposite parties, list this petition on 16.05.2019 to enable him to produce the relevant records in the matter in terms of earlier order of this Court.

Order Date :- 25.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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