Vinay Kumar Ram vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 3524 ALL

Citation : 2019 Latest Caselaw 3524 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Vinay Kumar Ram vs State Of U.P. Thru Addl.Chief ... on 25 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8643 of 2019
 
Petitioner :- Vinay Kumar Ram
 
Respondent :- State Of U.P. Thru Addl.Chief Secy. P.W.D. Lucknow And Ors.
 
Counsel for Petitioner :- Rajendra Kumar,Aarohi Bhalla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

A mention has been made in the morning for taking up the case, but due to paucity of time, it could not be taken up today.

List/ put up tomorrow i.e. 26.04.2019.

Order Date :- 25.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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