Hriday Nath Chaube vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 3523 ALL

Citation : 2019 Latest Caselaw 3523 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Hriday Nath Chaube vs State Of U.P. Thru Addl.Chief ... on 25 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 32058 of 2018
 
Petitioner :- Hriday Nath Chaube
 
Respondent :- State Of U.P. Thru Addl.Chief Secy.P.W.D. Dept. And Ors.
 
Counsel for Petitioner :- Prabhaat Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Surya Bhan Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 08.05.2019 within top ten cases.

Order Date :- 25.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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