Prabhu vs Rama Nand Sharma And Others
2019 Latest Caselaw 3521 ALL

Citation : 2019 Latest Caselaw 3521 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Prabhu vs Rama Nand Sharma And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 998 of 1995
 

 
Appellant :- Prabhu
 
Respondent :- Rama Nand Sharma And Others
 
Counsel for Appellant :- Manoj Kumar Singh
 
Counsel for Respondent :- A.L. Jaiswal,K.L.Grover,Ramesh Singh,Sharve Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel would like to do research on the issues that non mention of name of deceased in FIR and postmortum report cannot prove fatal for the claimants.

List on 2.5.2019.

Order Date :- 25.4.2019

Mukesh

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