Raju @ Rajesh vs State Of U.P.
2019 Latest Caselaw 3504 ALL

Citation : 2019 Latest Caselaw 3504 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Raju @ Rajesh vs State Of U.P. on 25 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3196 of 2018
 

 
Appellant :- Raju @ Rajesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhilesh K. Dwivedi,Suresh Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in third week of July, 2019.

Order Date :- 25.4.2019

RCT/-

Download the LatestLaws.com Mobile App