Sandeep Kumar vs Suman Devi
2019 Latest Caselaw 3503 ALL

Citation : 2019 Latest Caselaw 3503 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Sandeep Kumar vs Suman Devi on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 375 of 2009
 

 
Appellant :- Sandeep Kumar
 
Respondent :- Suman Devi
 
Counsel for Appellant :- Akhtar Ali,Rajeev Chaddha
 
Counsel for Respondent :- Ashok Kumar Sharma,Girish Kumar Srivastava,Nagendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajeev Chaddha, Advocate has sought adjournment on the ground of illness.

List on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

Download the LatestLaws.com Mobile App