Ghanshyam Dass vs Ashok Kumar And Others
2019 Latest Caselaw 3499 ALL

Citation : 2019 Latest Caselaw 3499 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Ghanshyam Dass vs Ashok Kumar And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 892 of 1994
 

 
Appellant :- Ghanshyam Dass
 
Respondent :- Ashok Kumar And Others
 
Counsel for Appellant :- Subodh Kumar,Vikrant Rana
 
Counsel for Respondent :- Ashok K.Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

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