Sher Singh vs Ramesh Chandra Sharma And Another
2019 Latest Caselaw 3498 ALL

Citation : 2019 Latest Caselaw 3498 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Sher Singh vs Ramesh Chandra Sharma And Another on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 103 of 1994
 

 
Appellant :- Sher Singh
 
Respondent :- Ramesh Chandra Sharma And Another
 
Counsel for Appellant :- G.L. Tripathi,A.K. Malviya,Archana Pandey,Deepak Kumar,Rajendra Kumar Pandey,Rajesh Singh,Rakesh Singh
 
Counsel for Respondent :- Shishir Kumar,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of appellant to press this appeal. Sri Vipin Chandra Dixit-Advocate is represented by Sri S.D. Ojha-Advocate.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 25.4.2019

Mukesh

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