N.I.C. vs Smt. Rama Devi
2019 Latest Caselaw 3496 ALL

Citation : 2019 Latest Caselaw 3496 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

N.I.C. vs Smt. Rama Devi on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 178 of 1987
 

 
Appellant :- N.I.C.
 
Respondent :- Smt. Rama Devi
 
Counsel for Appellant :- Rajendra Kumar,Ashok Kumar Srivastava,Nagendra Kumar Srivastava
 
Counsel for Respondent :- K.K. Arora
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri K.K. Arora-Advocate, list on 2.7.2019.

Order Date :- 25.4.2019

Mukesh

Download the LatestLaws.com Mobile App