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Wasim vs State Of U.P.
2019 Latest Caselaw 3463 ALL

Citation : 2019 Latest Caselaw 3463 ALL
Judgement Date : 24 April, 2019

Allahabad High Court
Wasim vs State Of U.P. on 24 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 300 of 2019
 

 
Appellant :- Wasim
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

(Order on Criminal Misc. Bail Application No. 01 of 2019)

Learned counsel for the applicant-appellant submits that he does not wish to press this bail application and the same may be dismissed as not pressed.

Accordingly, bail application is rejected as not pressed.

Order Date :- 24.4.2019

RCT/-

 

 

 
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