Smt. Shakeela vs State Of U.P.
2019 Latest Caselaw 3462 ALL

Citation : 2019 Latest Caselaw 3462 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Smt. Shakeela vs State Of U.P. on 24 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 343 of 2019
 

 
Appellant :- Smt. Shakeela
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail granted.

For orders, see my order of date passed in Criminal Appeal No. 303 of 2019: Naseem Vs. State of U.P.

Order Date :- 24.4.2019

RCT/-

Download the LatestLaws.com Mobile App