Lokendra Singh vs State Of U.P.
2019 Latest Caselaw 3461 ALL

Citation : 2019 Latest Caselaw 3461 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Lokendra Singh vs State Of U.P. on 24 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5842 of 2018
 

 
Appellant :- Lokendra Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Hitesh Pachori
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Today, number of this criminal appeal has not been printed in the cause list.

List this case in the week commencing 13.5.2019.

When the case is listed next, criminal appeal no. 5842 of 2018 be printed in the cause list.

Order Date :- 24.4.2019

RCT/-

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